| 1 |
Conflicting Judicial decisions pertaining to the Code of Civil Procedure, 1908. |
1992 |
| 2 |
Article 12 of the Constitution and Public Sector Undertakings. |
1992 |
| 3 |
Sale of Women and Children: Proposed Section 373-A, Indian Penal Code. |
1993 |
| 4 |
The Specific Relief Act, 1963. |
1993 |
| 5 |
Repeal of Certain pre-1947 Central Acts. |
1993 |
| 6 |
Removal of certain deficiencies in the Motor Vehicles Act, 1988 (Act No. 59 of 1988). |
1994 |
| 7 |
Suggesting some Amendments to the Code of Civil Procedure (Act No. V of 1908). |
1994 |
| 8 |
Admiralty Jurisdiction. |
1994 |
| 9 |
Custodial Crimes. |
1994 |
| 10 |
Inter-Country Adoption. |
1994 |
